Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56G(1)] [Section 56G] [Entire Act]

State of Maharashtra - Subsection

Section 56G(1)(h) in The Maharashtra Public Trusts Act, 1950

(h)in the case of a religious endowment ceases to profess the religion or to belong to the religious denomination for which the committee is appointed; or