Allahabad High Court
Sri Kailash Pati Tripathi And Others vs State Of U.P. And Others on 5 July, 2010
Bench: Amar Saran, Yogesh Chandra Gupta
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 2648 of 2009 Petitioner :- Sri Kailash Pati Tripathi And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- R.C. Pal Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Yogesh Chandra Gupta,J. In compliance of the order dated 11.5.2010, notice was sent to respondent No. 3 fixing 9.7.2010, but no one has turned up for the aforesaid respondent.
List after two weeks.
Till the next date of listing, the interim order granted earlier will continue.
Order Date :- 5.7.2010 Ishrat