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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(ii) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Rules, 1986

(ii)any person who acquires by inheritance any share or interests in any establishment, but who is not a working partner therein and intimates such inheritance of interest as soon as he acquires them.