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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in The Pharmacy Act, 1948

(a)[ the management of the property of the Central Council;] [ Substituted by Act 70 of 1976, Section 12, for Clause (a) (w.e.f. 1.9.1976).]