Section 5(1) in Tamil Nadu Payment of Pension to Tamil Scholars and Miscellaneous Provisions Act, 1983
(1)On the death of the grantee, the sanction of pension or scholarship to such grantee shall, from the date of his death, including unpaid arrears, lapse:Provided that the Government may, if they deem fit, make the payment of such arrears in exceptional circumstances, to a claimant who shall be a dependant of such grantee.
