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Jharkhand High Court

M/S Mideast Integrated Steels Ltd. ... vs The State Of Jharkhand & Anr. .. ... ... on 21 February, 2023

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. M. P. No.1744 of 2022
       M/s Mideast Integrated Steels Ltd. (MESCO Steel Ltd.) & Ors.
                                                                .... .. ... Petitioner(s)
                                       Versus
       The State of Jharkhand & Anr.                            .. ... ...Opp. Party(s)
                                         ...........

CORAM :HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY .........

For the Petitioner(s) : Mr. S. R. Soren, Advocate For the State : Mr. Mukul Kr. Singh, AC to GP.III For the O.P. No.2 : Mr. R.C.P. Sah, Advocate ......

08/ 21.02.2023. On the prayer of learned counsel for the petitioners, by way of last indulgence, put up this case on 02.03.2023 under the appropriate heading so as to file supplementary affidavit.

In the meantime, interim order granted earlier shall continue.

(Gautam Kumar Choudhary, J.) Sandeep/