Madhya Pradesh High Court
Kuldeep Yadav vs The State Of Madhya Pradesh on 20 April, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 8302 of 2023 (KULDEEP YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 20-04-2023 Mr. A.P. Singh - Advocate for the applicant.
Mrs. Ankita Mathur- Panel Lawyer for the State.
Counsel for the applicant seeks time to argue the matter. Time is granted.
List the case after two weeks.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 21-04-2023 09:50:25 AM