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State of Odisha - Section

Section 5 in Permanent and Continuous Lok Adalat with Conciliation and Counselling Centre Scheme, 2000

5. Number of sittings of Permanent and Continuous Lok Adalat and Counselling and Conciliation Centre.

- The number of sitting shall be worked out by the permanent Lok Adalat Judge depending upon work load. For the Present, Permanent and Continuous Lok Adalat sitting may be confined to once in a fortnight and so also Conciliation and Counselling Centre.