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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4) in The Tamil Nadu Borstal Schools Rules, 1938

(4)[ An inmate who is in transit from one school to another, at Court, on leave, or in a hospital (whether it be the school hospital or one outside the school) shall be granted the badge money of his grade on the scale earned by him during the previous month.] [This Note was substituted by G.O.Ms. No. 3S6, Home, dated 17-2-1943.]