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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(1)(j) in Kerala Agricultural University Act, 1971

(j)[ Two members from among the Post-Graduate students and one member from among the Research Students of the University, elected in such manner as may be prescribed;] [Substituted by Act 6 of 1989.]