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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(1)(iv) in The U.P. Water Supply and Sewerage Act, 1975

(iv)due regard shall, so far as feasible, be had to the social and religious usages of the occupants of the premises, entered into.