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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Gujarat - Subsection

Section 99(3) in The Gujarat Industrial Relations Act, 1946

(3)[ The declaration made under sub-section (1) shall be recognised as binding and shall be followed in all proceedings under this Act.] [Sub-section (3) was added, by Bombay 74 of 1948, section 23(b).]