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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5) in The Industrial Finance Corporation Act, 1948

(5)The provisions of this section shall have effect notwithstanding anything contained in this Act or any other law or any instrument having force by virtue of such Act or other law.] [ Inserted by Act 18 of 1964, Section 38 and Sch. II (w.e.f. 1.8.1964).]