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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(v) in The Police Enhanced Penalties Ordinance, 2005

(v)for default specified in clause(e) a sum of rupees one hundred for each day of default subject to the maximum of rupees ten thousand;