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State of Rajasthan - Section
Section 41 in Rajasthan Police Subordinate Service Rules, 1989
41. [ [Deleted by Notification No. G.S.R. 81, dated 20.1.2006 (w.e.f. 14.8.1989).]
***]| 41. Increment.- A probationer shall draw increment in the scale of pay admissible to him in accordance with the provision of the Rajasthan Service Rules, 1951. |