Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9E] [Entire Act] State of Kerala - Subsection Section 9E(8) in Kerala Marine Fishing Regulation Act, 1980 (8)The authorised officer shall conduct inspection of fishing net production unit at any time in the manner as may be prescribed.
