Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262] [Entire Act] State of Himachal Pradesh - Subsection Section 262(3) in The Himachal Pradesh Municipal Corporation Act, 1994 (3)Every municipality shall submit such periodical reports to the Deputy Commissioner or other authority as the State Government may direct.
