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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Motor Vehicles (Driving) Regulations, 2017

(1)A vehicle shall not be stopped.i. at a place where the road is narrow or the view is obstructed;ii. near or on a sharp bend;iii. in an acceleration or a deceleration lane;iv. on, or five meters before, a pedestrian crossing;v. on a level crossing;vi. five meters or less before a traffic light signal or "Give Way" sign or "STOP" sign or if a stationary vehicle is likely to obstruct these signs from the view of other road users;vii. at designated bus stands if the vehicle is other than a bus;viii. on a yellow box marked on road; andix. where prohibited by a mandatory "No Stopping" sign.