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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(k) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(k)to organize academic audit of development and collaborative programmes of the University, recognized institutions or departments, post-graduate centres and colleges, according to the guidelines of University Grants Commission or National Assessment Accreditation Council at least once in three years or earlier, if deemed necessary and make necessary recommendations to the University for implementation;