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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(7)(iii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iii)Subject to prior approval of the Government, the Board shall earmark the annual provision of funds under this item for each category of course and the assistance in any year will be limited to the funds so set apart.