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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(11)(iv) in The Seeds Act, 1966

(iv)[ jute seeds], and includes seedlings, and tubers, bulbs, rhizomes, roots, cutting, all types of grafts and other vegetatively propagated material, of food crops or cattle fodder;