Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Educational Institutions (Prevention of Dissipation of Assets) Act, 1974

(c)'management' in relation to an institution, means the managing committee or other body or persons charged with managing the affairs of that institutions;