Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 9 in The Fort William Act, 1881 9. [ Validation of penalties heretofore imposed by Garrison Quarter Master.] Rep. by the Amending Act, 1891 (12 of 1891 .)
