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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in First Statutes of the University of Udaipur

(2)Eligibility. - (i) A nominated person shall satisfy the conditions laid down in section 19 (I), IV (iv) of the Act.
(ii)A nominee should possess a recognised Degree or Diploma.
(iii)He should have actively engaged himself in some trade or business directly concerned with the development of Agriculture in the State of Rajasthan.
(iv)Preferably, he must have travelled or attended abroad Seminars or Conferences etc. outside or inside the country for a number of years.