Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(gg) in Sikkim Co-Operative Societies Act, 1978

(gg)the maximum amount of principal, the rate of interest and other conditions for the guarantee of debentures/bonds issued by a society;