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[Cites 0, Cited by 0] [Section 581ZL] [Entire Act]

Union of India - Subsection

Section 581ZL(3) in The Companies (Amendment) Act, 2002

(3)Any Producer Company may subscribe to the share capital of, or enter into any agreement or other arrangement, whether by way of formation of its subsidiary company, joint venture or in any other manner with any body corporate, for the purpose of prom ting the objects of the Producer Company by special resolution in this behalf.