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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(2)Personal Assistants, who are selected for the first time in any year under Rule 7 shall not be placed above the officers, whose names appear in the previous list and are officiating as such on the date on which the Board meets.