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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Mizoram - Subsection

Section 41(2)(g) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(g)The payment of fellowships, freeships, scholarships, assistantships and other awards to students, research associates or trainees eligible for such awards under the Statues, or Rules of the University under the provisions of this Act.