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State of Telangana - Section

Section 8 in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989

8. Act to override other laws.

- The provisions of this Act and the rules made thereunder shall have effect, notwithstanding anything inconsistent therewith in any other law for the time being in force, or any custom, usage or agreement, or decree or order of a Court, Tribunal or other authority.