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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 105(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)An Electoral Registration Officer may, subject to such rules as may be prescribed, employ such persons as he thinks fit for the preparation and revision of the electoral roll for the constituency.