Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(c) in The Madurai City Municipal Corporation Service Rules, 1975 (c)The number or persons to be included in the panel will be equal to twice the number of vacancies assessed or such number as the Commissioner may decide.
