Bombay High Court
Mahatma Phule Sahakari Sanstha Mydt ... vs Ld. Ld District Coop Election Officer ... on 15 June, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
2023:BHC-AS:15833
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906-919-921--925, 927 - 929.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7141 OF 2023
(SR. NO.906)
Prathamesh Majoor Sahakari
Sanstha Mydt Vervali Khurd ...Petitioner
V/s.
Ld.Ld. District Cooperative Election
Officer and ors. ...Respondents.
AND
(SR.NOS.907 TO 919, 921 TO 925, 927 TO 929)
WRIT PETITION NOS. 7142, 7143, 7144, 7145, 7146, 7148,
7149, 7151, 7152, 7153,7154, 7155, 7156, 7161, 7162,
7163, 7164, 7165, 7169, 7170 AND 7171 OF 2023
Mr. Manoj Patil for the Petitioners.
Mr. Deelip P. Bankar, Chief Standing Counsel SCEA a/w. Ms Pooja
Deelip Patil for Respondent No.1.
Ms. M.S. Srivastava, AGP for the Respondent/ State.
Mr. P.D. Dalvi for the Respondent No.3 in all Writ Petition.
CORAM : N.R. BORKAR, J.
DATE : 15.06.2023.
P.C. :
1. The learned counsel for the contesting respondents, seeks time to fle an affidavitiinireply. Time granted.
2. List on 21 June 2023 (HOB).
[N.R.BORKAR, J.] Dinesh S. Sherla 1/1 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 22:57:03 :::