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Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax vs Mphasis Ltd on 4 July, 2023

Bench: B.V. Nagarathna, Prashant Kumar Mishra

     ITEM NO.57                            COURT NO.16                  SECTION IV-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21116/2023

     (Arising out of impugned final judgment and order dated 31-10-2022
     in ITA No. 280/2019 passed by the High Court of Karnataka at
     Bengaluru)

     ASSISTANT COMMISSIONER OF INCOME TAX & ANR.                     Petitioner(s)

                                                  VERSUS

     MPHASIS LTD                                                     Respondent(s)

     (IA   No.116097/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.116095/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 04-07-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)            Mr. N Venkatraman, A.S.G.
                                  Mr. Raj Bahadur Yadav, AOR
                                  Mr. Ishaan Sharma, Adv.
                                  Mr. Annirudh Sharma Ii, Adv.
                                  Mrs. Praveena Gautam, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice to the respondent.

Tag along with SLP (C) Diary No.27642/2018.

(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.07.06 14:10:09 IST Reason: