Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs Mphasis Ltd on 4 July, 2023
Bench: B.V. Nagarathna, Prashant Kumar Mishra
ITEM NO.57 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21116/2023
(Arising out of impugned final judgment and order dated 31-10-2022
in ITA No. 280/2019 passed by the High Court of Karnataka at
Bengaluru)
ASSISTANT COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
MPHASIS LTD Respondent(s)
(IA No.116097/2023-CONDONATION OF DELAY IN FILING and IA
No.116095/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 04-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Ishaan Sharma, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mrs. Praveena Gautam, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondent.
Tag along with SLP (C) Diary No.27642/2018.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.07.06 14:10:09 IST Reason: