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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(v) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(v)to take steps to modernize and upgrade existing training facilities, establish new training facilities wherever necessary and set in motion a comprehensive human resources development programme for enhancing skills and professional competence at all levels of Government functionaries and breeders on a regular and continuing basis;