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Union of India - Section

Section 2 in The Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007

2.

No person shall import, manufacture or use Lindane except-
(i)for termite control in buildings including wood;
(ii)for termite control in agriculture as per the approved label claims by the Registration Committee; and
(iii)for exports.