Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Chattisgarh - Subsection Section 20(l) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (l)to borrow, land or invest funds and receive donations on behalf of the university as recommended by the Finance and Accounts Committee;
