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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(1)(c) in The West Bengal Panchayat Act, 1973

(c)contribute with the approval of the State Government such sum or sums as it may decide, towards the cost of water-supply or anti-epidemic measures undertaken by a municipality within the Block;