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State of Rajasthan - Section

Section 93 in First Statutes of the University of Udaipur

93.

The Faculties and the Committees of Courses to be authorities of the University:In addition to the authorities mentioned in sub-clause (i) to (iv) of clause (b) of section 9 of the Act, the Faculties and the Committees of Courses, are hereby declared to be authorities of the University under sub-clause (v) thereof.