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Madras High Court

V.Rajadurai vs The Additional Director General Of ... on 26 September, 2023

Author: J.Sathya Narayana Prasad

Bench: J.Sathya Narayana Prasad

                                                                               W.P.No.20370 of 2020


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 26.09.2023

                                                     CORAM:

                  THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                           Writ Petition No.20370 of 2020

                V.Rajadurai                                                    ... Petitioner

                                                        Vs.

                1.The Additional Director General of Police,
                  Tamilnadu Uniformed Service Requirement Board (TNUSRB),
                  Old Commissioner of Police Complex, Pantheon Road,
                  Egmore, Chennai-600 008.

                2.The Member Secretary,
                  Tamilnadu Uniformed Service Requirement Board (TNUSRB),
                  Old Commissioner of Police Complex, Pantheon Road,
                  Egmore, Chennai-600 008.

                3.The Chairman,
                  Sub-Committee
                  Tamilnadu Uniformed Service Requirement Board (TNUSRB),
                  Old Commissioner of Police Complex, Pantheon Road,
                  Egmore, Chennai-600 008.                               ... Respondents

                PRAYER: The writ petition filed under Article 226 of the Constitution of India,
                to issue a Writ of Certiorarified Mandamus, to call for the records of the 3 rd
                respondent in C.No.R2/860/2019 dated 10.10.2019 and quash the same as illegal
                and consequently direct the respondents to conduct endurance text by

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https://www.mhc.tn.gov.in/judis
                                                                                   W.P.No.20370 of 2020


                considering the petitioner's representation dated 21.10.2020.


                                  For Petitioner    : M/s.K.Vairavi

                                  For Respondents   : Mr.P.Kumaresan
                                                      Additional Advocate General
                                                      Assisted by M/s.D.Sowmi Dattan
                                                      Standing Counsel


                                                     ORDER

When the matter was taken up for hearing, the learned counsel for the petitioner sought permission of this Court to withdraw the present writ petition and she has also made an endorsement to that effect in the case bundle.

2. In view of the above submission coupled with an endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.

26.09.2023 (pal/vm) Index : Yes/No Speaking Order: Yes/No Neutral Citation : Yes/No 2/4 https://www.mhc.tn.gov.in/judis W.P.No.20370 of 2020 To

1.The Additional Director General of Police, Tamilnadu Uniformed Service Requirement Board (TNUSRB), Old Commissioner of Police Complex, Pantheon Road, Egmore, Chennai-600 008.

2.The Member Secretary, Tamilnadu Uniformed Service Requirement Board (TNUSRB), Old Commissioner of Police Complex, Pantheon Road, Egmore, Chennai-600 008.

3.The Chairman, Sub-Committee Tamilnadu Uniformed Service Requirement Board (TNUSRB), Old Commissioner of Police Complex, Pantheon Road, Egmore, Chennai-600 008.

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https://www.mhc.tn.gov.in/judis W.P.No.20370 of 2020 J.SATHYA NARAYANA PRASAD,J.

pal/vm W.P.No.20370 of 2020 26.09.2023 4/4 https://www.mhc.tn.gov.in/judis