Section 18 in West Bengal Apartment Ownership Bye-laws, 1974
18. Pass Book of Apartment Owners.
Each apartment owner shall have a separate Pass Book for each year in which the Secretary shall enter(a)the amounts received by him during the year from the apartment owner;(b)amounts of the apartment owner's contribution payable by him for the year towards the common expenses;(c)amounts payable by the apartment owner for the year on account of assessment made by the Association and on any other account; and(d)the apartment owner's share for the year in the common profits, if any.
