Section 25(1) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016
(1)Within three months of official notification of these Regulations, the Distribution Licensee shall develop Implementation guidelines governing the Micro-Grid project framework with following considerations :-(a)Technical standards for construction of PDN;(b)Technical standards for inter connectivity of the Micro-Grid project with the grid;(c)Migration options within a model;(d)Principles of Distribution Franchisee agreement; and(e)Any other relevant matter for implementation of the Regulations.
