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State of Odisha - Section

Section 1 in The Orissa Special Armed Police Act, 1946

1. Short title, extent and commencement.

(1)This Act may be called the Orissa [Special Armed Police] [Substituted by Orissa Act 18 of 1980, w.e.f. 20.12.1980.] Act, 1946.
(2)It extends to the whole of the Province of Orissa.
(3)It shall come into force on such day as the Provincial Government may, by notification, appoint in this behalf.