Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Rajasthan - Subsection

Section 5B(1) in Rajasthan Habitual Offenders Act, 1953

(1)The registration of a habitual offender this Act shall, unless earlier cancelled, cease to be in force on the expiry of five years from the date of such-registration and on such cancellation or expiry the habitual offender shall cease to be a registered offender.