Himachal Pradesh High Court
Vijay Kumar vs . Hrtc & Another on 30 June, 2022
Bench: Sabina, Satyen Vaidya
Vijay Kumar Vs. HRTC & Another .
CWP No.3409 of 2022 30.06.2022 Present: Ms. Hem Kanta Kaushal, Advocate for the petitioner.
Mr. Ajeet Singh Saklani, Advocate for the respondents.
Notice. Mr. Ajeet Singh Saklani, Advocate to file reply.
r to accepts notice on behalf of the respondents and seeks time Admit.
List with CWP No. 5728 of 2021 (Sabina) Judge (Satyen Vaidya) Judge June 30, 2022 (ps/vh) ::: Downloaded on - 30/06/2022 20:05:39 :::CIS