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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2) in The Oil Mines Regulations, 2017

(2)The official specified in sub-regulation(1) shall-
(a)maintain a record of the measures taken by him in respect of the permission referred therein;
(b)use safety cans for handling and use of flammable liquid;
(c)ensure that drainage from any fuel storage is in a direction away from the well and equipment;