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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(b) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(b)In case of pension products, a yearly statement shall be sent to each policyholder indicating:
(i)the current accumulated value or available amount.
(ii)the expected accumulated value on date of vesting on the basis of gross investment returns as stipulated by the Authority from time to time with the caveat, that the projected rate shall not reflect any guarantee. Currently the gross investment returns are 4% p.a. and 8% p.a.
(iii)likely annuity amount based on the then prevailing annuity rates with the caveat that the projected rates shall not reflect any guarantee.