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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(4)notwithstanding anything contrary contained in these Rules, in the case of persons serving in connection with the affairs of the State in substantive capacity the upper age limit shall be 40 years for direct recruitment to posts filled in by competitive examination or in case of posts filled in through the Commission or by the Appointing Authority, as the case may be, by interview;