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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2) in The Maharashtra Borstal Schools Rules, 1965

(2)The rules in the Maharashtra Prison (Diet for Prisoners) Rules, 1970 shall apply mutalis mutandis in relation to immates in the Borstal school so far as they are not inconsistent with the Act and these rules.]