Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(2)(j) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (j)the form in which registers, records and returns are to be maintained or submitted and the time for submission of the returns: