Section 70(1)(c) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 1] [Section 70(1)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(1)(c) in The U.P. Co-operative Societies Act, 1965

(c)between the society or its committee and any past committee, any officer, agent or employee or any past officer, past agent or past employee or the nominee, heir or legal representative of any deceased officer, deceased agent, or deceased employee of the society; or

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State of Uttar Pradesh - Subsection

Section 70(1)(c) in The U.P. Co-operative Societies Act, 1965